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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(3)(e) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(e)to recommend to the Government about the voluntary liquidation of the Cluster University, if a situation arises when smooth functioning of the Cluster University does not remain possible inspite of all efforts; and