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Supreme Court - Daily Orders

Rakesh Bhanot vs M/S. Gurudas Agro Pvt. Ltd. on 15 September, 2023

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

                                                            1

     ITEM NOS. 40+66

     ITEM NO.40                               COURT NO.7                SECTION II-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 34266/2023

     (Arising out of impugned final judgment and order dated 07-02-2023
     in CRM-M No. 39859/2022 passed by the High Court Of Punjab &
     Haryana At Chandigarh)

     RAKESH BHANOT                                                     Petitioner(s)

                                                   VERSUS

     M/S. GURUDAS AGRO PVT. LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.180877/2023-CONDONATION OF DELAY
     IN FILING and IA No.180870/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     ITEM NO.66

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 34264/2023

     (Arising out of impugned final judgment and order dated 23-03-2023
     in CRMM No. 59371/2022 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     RAKESH BHANOT                                                     Petitioner(s)

                                                   VERSUS

     M/S. GURUDAS AGRO PVT. LTD.                                       Respondent(s)

     ([ TO BE TAKEN UP ALONG WITH ITEM NO. 40 I.E. Diary No. 34266-2023.
     ]................FOR ADMISSION and I.R. and IA No.183209/2023-
     CONDONATION OF DELAY IN FILING and IA No.183210/2023-EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 15-09-2023 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.S. BOPANNA
Signature Not Verified
                            HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
Digitally signed by
Nisha Khulbey
Date: 2023.09.16

     For Petitioner(s)
14:06:16 IST
Reason:                               M/S Expletus Legal, AOR
                                      Mr. Anup Jain, Adv.
                                      Mr. Mohit Kumar Bafna, Adv.
                                      Mr. Abhishek Baid, Adv.
                                      Mr. Praneet Das, Adv.
                                            2

                    Mr. Ashok Kumar Jain, Adv.
                    Mr. Utkarsh Raj, Adv.


For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay in all matters is condoned.

Issue notice to the respondents.

Tag along with SLP(Crl.) No. 6087/2023. In the meanwhile, there shall be interim stay of further proceedings in CIS No. COMA -1060-2019 and COMA-89/2016.

      (NISHA KHULBEY)                                 (DIPTI KHURANA)
(SENIOR PERSONAL ASSISTANT)                        ASSISTANT REGISTRAR