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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(1)(b) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973

(b)contravenes or fails to comply with any other provision of this Act or of any rule made thereunder or of any notice, order or direction issued under this Act,-