Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] UT Chandigarh - Subsection Section 4(3)(b) in The Punjab General Sales Tax (Second Amendment) and Validation Act, 2000 (b)from claiming refund of any tax paid by him in excess of the amount due from him under the principal Act as amended by this Act.