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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Technical Education Service Rules, 1981

(2)In case of cadre specialisation of a member of the service posted in connection with the specialised subject, shall be retained in the same specialised work on his promotion in the normal course, by creation of a higher post in the cadre to which he is so promoted, keeping the lower post held by him in abeyance, if the Government considers that such an officer cannot be withdrawn from the specialised work without serious dislocation due to non-availability of any other officer of the lower cadre in the service to perform the specialised work.