Bombay High Court
The Commissioner Of Sales Tax , Mumbai vs Datar Switchgear Ltd on 23 March, 2015
Before: Shri S. S. Agate, Master & Asstt. Prothonotary (Judl.) Date: 23rd March, 2015.
CALLED OUT FOR DIRECTIONS (ORIGINAL SIDE MATTERS) :-
34. STAL/9/2007 ) Mr. Sudhir Ghotkar, Dy. Commissioner RA/132/2006 ) of Sales Tax, for the Applicant.
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35. STAL/57/2007 ) P.C. The Dy. Commissioner of Sales Tax RA/18/2007 ) Mr. Ghotkar tendered true copy of the ) application which is on lodging number.
36. STAL/61/2007 ) The Dy. Commissioner of Sales Tax is RA/165/2006 ) further directed to get the said true copy ) of the application redeclared on or
37. STAL/62/2007 ) before 30th March, 2015. Section Officer RA/132/2007 ) of Board Department to make ig ) endorsement regarding payment of
38. STAL/63/2007 ) Court fees after verifying the concerned RA/113/2007 ) register. Thereafter the office to treat ) the said application as original, till the
39. STAL/64/2007 ) original application is traced out. In the RA/161/2007 ) meantime, the Board Department to ) keep the original application searching.
40. STAL/68/2007 ) RA/163/2006 ) )
41. STAL/77/2007 ) RA/95/2006 ) )
46. STAL/15/2008 ) )
47. STAL/18/2008 ) RA/105/2007 ) ) 48 STAL/10/2009 ) RA/313/2008 ) Sd/-
Date : 23.03.2015 Master & Asstt. Prothonotary (Judl) ::: Downloaded on - 27/03/2015 00:00:59 :::