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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Daman and Diu - Subsection

Section 10(3) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(3)The real estate agent shall also submit all the updated documents set out in clauses (a) to (e) of sub-rule (1) of rule 8 at the time of application for renewal.