Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(ii)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(ii)(b) in The Companies (Amendment) Act, 2017

(b)for the words "not be less than five lakh rupees", the words "not be less than one lakh rupees" shall be substituted;