Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(2)(iii) in The U.P. Minor Minerals (Concession) Rules, 1963 (iii)For the subsequent years the amount payable will be increased at the rate of ten per cent on the preceding year's payable amount.