Section 24 in All-India Institute of Medical Sciences Act, 1956
24. [ Grant of medical degrees, diplomas, etc., by the Institute. [ Substituted by Act 24 of 2002, section 2 (12-6-2003)]
- Notwithstanding anything contained in any other law for the time being in force, the Institute shall have power to grant medical degrees, diplomas and other academic distinctions and titles under this Act.]
