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[Cites 0, Cited by 0] [Section 235(3)] [Section 235] [Entire Act]

State of West Bengal - Subsection

Section 235(3)(iii) in The West Bengal Motor Vehicles Rules, 1989

(iii)in the case of a public service vehicle other than a motor cab, the space reserved in accordance with clause (11) shall at the left hand end be enclosed with a rigid wooden or other suitable partition to a height not less than 31 centimetres above the seat, and forward of the seat. above the floor of the vehicle.