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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(5) in The Punjab Minimum Wages Rules, 1950

(5)[ - ] [Sub-rule 5, omitted vide Punjab Government Notification No. GSR 149/C.A.11/48/S.30/Amd./74, dated 10.12.1974.]