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Central Information Commission

Mrsunil Kumar Raghav vs Department Of Posts on 27 April, 2015

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                             File No. CIC/BS/A/2014/001059/7487
                                                                                   27 April 2015
Relevant Facts emerging from the Appeal:

Appellant                                :      Mr. Sunil Kumar Raghav
                                                S/o Late Sh. Kukam Singh
                                                V.P.O.: Bhondsi,
                                                Gurgaon, Haryana

Respondent                               :      CPIO
                                                Department of Posts
                                                O/o the Director Postal Services
                                                Gurgaon, Haryana

RTI application filed on                 :      09/01/2014
PIO replied on                           :      No Reply
First appeal filed on                    :      20/02/2014
First Appellate Authority order          :      No Order
Second Appeal dated                      :      27/05/2014

Information sought

:-

The appellant has sought the following information
(i) Provide the information on the action taken on the application dated 04/12/2013 sent by Regd. Post bearing receipt no. 0836 on 06/12/2013 to your office.
(ii) Provide the result of tender notice Memo no. D-20/Bhondsi dated 07/11/2013 at Gurgaon and also provide the status report of tender notice dated 07/11/2013 till date.
(iii) Provide the information that appropriate time for vacating the rental building of Bhondsi Post Office.

Grounds for the Second Appeal:

The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Absent.
Respondent: Mr. Deepak Mehra CPIO's representative through VC M: 09467461861 The appellant was given an opportunity to participate in the hearing but he is absent. The CPIO's representative stated that the appellant is the owner of the building in which the post office is presently located and has been pressing for vacating the premises. He submitted that the tender process is complete and the post office will shortly be shifting to a new premises owned by Shri Raj Kapur. He agreed to provide point-wise information.
Page 1 of 2
Decision notice:
As agreed by the CPIO's representative he should provide the information requested by the appellant in his RTI application dated 09/01/2014 within two weeks.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2