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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)To furnish a report by himself or to obtain from any Head of Department subordinate to him and furnish with his own remarks thereon a report upon any subject connected with the Municipal Administration.