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[Cites 0, Cited by 0] [Section 512] [Entire Act]

State of Haryana - Subsection

Section 512(3) in Punjab Jail Manual

(3)Prisoners sentenced to solitary confinement should ordinarily be divided into four gangs, each gang should be placed in cells for a week at a time, so as to utilize the cells to the fullest and at the same time comply with the requirements of sections 73 and 74 of the Penal Code.