Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81AE] [Entire Act] State of Kerala - Subsection Section 81AE(3) in Kerala Factories Rules, 1957 (3)The occupier shall also furnish any other information asked for by the Chief Inspector or the Inspector from time to time for the purpose of this Act and rules made thereunder.