Karnataka High Court
Smt Muniyamma D/O Pandith Papaiah vs Muniswamappa Deceased By Lrs on 15 March, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
§:>:> ' f:
E?fi13;g>;;a dsaeassfi by LES 3:} Sr£.E{68E:ava:::u:'th3x Maj<:a:* S,/Fe Piliappa, b} SYi.KI'iShf1}31uE'ih}', Maggi' C} §mi. Geuszamma, Eviajar Die Pillappa Réspendents 2 {3} :9 {b} Are residents of B0ddaSQ:§:2;e Vfliage -- iiagaba Hob}: D6vanaha1}i"Tfa§:;k Bangaiere Rural,---?}istric€;"" «. Bangéicsreg V ' ' " V "
Respongeni Ne.2(=;}_ i$.v_:eé;'Vd%:Vng":z:" ' ._ Ka&ige:1;5:1aE.i§§ Jfala '§~'£'s:3§E;£1f.' . B3;I1§'e;,,%ifisrc":;§?\»:€::*i;}i:--_TaiifURa " _ $i"BL Gawi'%§r;:§1'§é,:, E'%;'J'i%.§*x:a:""[A.':V". :
D/9 " .;,_ ' "
R/0 Egarbuyxg*:;:ag::sz::;e:;;;g_: Habli €hikk.ab2:1Ea§u:'1*a:'fifaliigk' ' E}is1i:*§ci; Shangriiia 4_ Resefts iimiisd N€>.2;.?_.§,f' L 'IEQFEI mair: 'R'vT'af Exisnaieyz Ba:§3,ga:e.r:'€ - 5'E§QVG8§ ' A R&§°:*e_§53n"ufi by Eééoiéier E\;§r.,E';r:n3 Chawla A }':"_E7>.:i%é;;' §%{;'2;§;::A:::{2:§§.E<g;§ Mags: 5+3 Exrii0":a§_3p¢::= R;.-54$ §§C2§}€'§_S.§"~.>'3;§iIE€ Viliaégg Kagaba Eéebii Qev:«:r::3.Ef:a§§ Taluk Bangaigére Rafa} Sigiyici " ., "§a§:g3§Gre Z7-S':*i;}'s;§§a§a%:ar:::a§ Eggs; §§3;*{> Einjifiappa R/G3 Eiaéziganahaéii fiéaéa H933}: Barzggaiagye E§\E§:*éh "E:/géuka ;r:1a'z':e:° is 'as, COfi:3ié€i"t'§ aiorzg wfiih {E523 I1".1§:'>:§E1 a§;:=€a,E. apgzaéiaw £10121": 333$ r:ig1/1:2}; Exéié ihaé tha appii:::ai:£(>:":_:s;§§.i:§' :4?}s%:"
:t0:33:'d€:*6é aisng aasfih éhs main razgkpesaé. 51339621? is is be cansidersd, ii, Wééi 'Se €0;:VsMiAMdé':e(§ "gn is no néefi Ea arneztsd the writién s:a:€me;%i.i_ '§1€:i any gmuné £0 éntsrfera VVEEE1 {E36 sréay» 'éfihé a;::g;2é§'1agi :3 <:€3:;r{ "
Accardinglyg {he p€i;17E13Vr;s--:(3_ :§3i}SA_3:35;? .$é.~:::':;$ éiamisssd, i'L\EE'v'§;' ~