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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1)(i) in The U.P. Harcourt Butler Technical University Act, 2016

(i)to create, with the approval of the Government, and appoint persons to academic as well as other posts in the University;
(J)to appoint examiners and moderators, and if necessary to remove them and fix their fees, emoluments and travelling and other allowances after consulting the Academic Council;