Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan State Commission for Minorities Act, 2001

(4)On receipt of the Audit Report the Commission shall, as soon as may be. submit the same to the State Government together with memorandum of explanations and the State Government shall cause the Audit Report to be laid before the House of State Legislature.Chapter-V Miscellaneous