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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 7 in The Cable Television Networks (Regulation) Act, 1995

7. Maintenance of register.—

Every cable operator shall maintain a register in the prescribed form indicating therein in brief the programmes transmitted or re-transmitted through the cable service during a month and such register shall be maintained by the cable operator for a period of one year after the actual transmission or re-transmission of the said programmes.