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State of Andhra Pradesh - Section

Section 127 in Reductions and Remissions (Andhra Pradesh)

127.

Remits the stamp duty payable in respect of mortgage deeds and security bonds executed by fishermen in connection with the loans granted by Panchayat Samithis under the Fisheries Development Scheme. (G.O. 706, Rev., Dated 24-7- 1976).