Section 127(2)(a) in The Delhi School Education Rules, 1973

[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

(a)in the case of recruitment of the head of the school,:-

(i)the Chairman of the managing committee;

(ii)an educationist, nominated by the managing committee; and

(iii)a person having experience of administration of schools, nominated by the managing committee;

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