Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Uttar Pradesh - Subsection Section 54(2) in Uttar Pradesh State Universities Act, 1973 (2)The Court may, by resolution make recommendations on such report and communicate the same to the Executive Council which may take such action thereon at it thinks fit.
