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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 43(4)(ix) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ix)Maintenance of the office of the Board and construction and repair of its office buildings, rest house, and staff quarters.