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State of Uttar Pradesh - Section

Section 12 in The U.P. State Universities (Centralised) Service Rules, 1975

12. Physical fitness

. - No person shall be appointed to a post in the Centralised Service unless he is in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his official duties. Before a candidate is finally approved for appointment to a post in the Centralised Service he shall be required to appear before the State Medical Board for medical examination and be declared fit by it.