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Bombay High Court

Abhay S/O Pandurang Godse vs Mr. Gopal Singh, Coal India Limited A ... on 24 September, 2018

Author: M.G. Giratkar

Bench: B.P. Dharmadhikari, M.G. Giratkar

2409cp121.18                                                                                       1

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH, NAGPUR.

                   CONTEMPT PETITION NO.  121 OF  2018
                   IN WRIT PETITION NO.  5720  OF  2013
                                                       
   (Abhay s/o Pandurang Godse vs. Mr. Gopal Singh, Coal India Limited thr. its CMD & Anr.)
_____________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions                 Court's or Judge's orders.
and Registrar's Orders.


                                                          CORAM :  B.P. DHARMADHIKARI &
                                                                   M.G. GIRATKAR, JJ.         

SEPTEMBER 24, 2018.

Heard Shri S.P. Bhandarkar, learned counsel for the petitioner.

2. Notice before admission, returnable on 19.11.2018.

3. It is open to the respondents to comply with the Court orders in the meanwhile.

                                          JUDGE                                      JUDGE
                            *GS.




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