Bombay High Court
Abhay S/O Pandurang Godse vs Mr. Gopal Singh, Coal India Limited A ... on 24 September, 2018
Author: M.G. Giratkar
Bench: B.P. Dharmadhikari, M.G. Giratkar
2409cp121.18 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO. 121 OF 2018
IN WRIT PETITION NO. 5720 OF 2013
(Abhay s/o Pandurang Godse vs. Mr. Gopal Singh, Coal India Limited thr. its CMD & Anr.)
_____________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's Orders.
CORAM : B.P. DHARMADHIKARI &
M.G. GIRATKAR, JJ.
SEPTEMBER 24, 2018.
Heard Shri S.P. Bhandarkar, learned counsel for the petitioner.
2. Notice before admission, returnable on 19.11.2018.
3. It is open to the respondents to comply with the Court orders in the meanwhile.
JUDGE JUDGE
*GS.
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