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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(a) in The West Bengal Special Economic Zone Act, 2003.

(a)to act as a single agency to grant or issue, in such manner as may be prescribed, approval, clearance, consent, permission, licence and other authorisations, required for establishment and operation of any unit in a Special Economic Zone;