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State of Tripura - Section

Section 15 in Tripura Value Added Tax Rules, 2005

15. Display of sign board.

- (i) Every dealer registered under this Act shall display a sign board at a conspicuous place at his place of business showing his trade name and address of place of business including premises number, floor, room No., etc., if any;
(ii)The sign board shall also show the number of certificate of registration granted under the Act;