Madras High Court
V.Vadivel vs The District Collector on 8 April, 2024
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
W.P. No.9691 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 08.04.2024
CORAM:
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
W.P. No.9691 of 2024
V.Vadivel . . Petitioner
Vs
1.The District Collector
Namakkal District
Namakkal
2.The Tahsildar
Rasipuram Taluk
Rasipuram, Namakkal District
3.The Taluk Surveyor
Rasipuram Taluk
Rasipuram, Namakkal District . .Respondents
PRAYER : Writ petition filed under Article 226 of the Constitution of India
for issuance of a writ of mandamus directing the 2nd respondent to sub-divide
the Survey Nos.466/2 to an extent of 1.1250 hectare in Chandrasegarapuram
Agraharam Village, Rasipuram Taluk, Namakkal District to issue a separate
patta in the name of the petitioner based on the petitioner Application dated
26.02.2024.
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W.P. No.9691 of 2024
For Petitioner : Mr.M.Selvam
For Respondents : Mr.P.Sathish,
Addl. Govt. Pleader for R1 to R3
ORDER
This writ petition has been filed for a direction to the 2nd respondent to sub-divide the Survey Nos.466/2 to an extent of 1.1250 hectare in Chandrasegarapuram Agraharam Village, Rasipuram Taluk, Namakkal District to issue a separate patta in the name of the petitioner, based on the petitioner Application dated 26.02.2024.
2. Since the petitioner has sought a very limited prayer to consider petitioner's application dated 26.02.2024, this court, without going into the merits of the case, directs the respondents 1 to 3 to consider the application of the petitioner dated 26.02.2024, on merits, after giving an opportunity of being heard to the interested parties and dispose of the same, within a period of two months from the date of receipt of a copy of this order.
3. The writ petition is disposed of accordingly. No costs. ____________ https://www.mhc.tn.gov.in/judis Page No:2/4 W.P. No.9691 of 2024 08.04.2024 Index : Yes / No Speaking/non speaking order Neutral Citation : Yes/No Asr To
1.The District Collector Namakkal District Namakkal
2.The Tahsildar Rasipuram Taluk Rasipuram, Namakkal District
3.The Taluk Surveyor Rasipuram Taluk Rasipuram, Namakkal District
4.The Government Pleader High Court, Madras N. SATHISH KUMAR, J.
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