Section 11(1)(i) in The Rajasthan Mica Act, 1958

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(i) in The Rajasthan Mica Act, 1958

(i)remove block mica or chillas of a size not exceeding the size mentioned in section 3 from any place in the occupation of a licensee, prospecting licensee or a mining lessee other than a mica mine or mica dump: and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 11(1)(i) in The Rajasthan Mica Act, 1958