Section 12 in The Commissions For Protection Of Child Rights Act, 2005
12. Salaries and allowances to be paid out of grants.-
The salaries and allowances payable to the Chairperson and Members and the administrative expenses, including salaries, allowances and pensions payable to the Member-Secretary, other officers and employees referred to in section 11, shall be paid out of the grants referred to in sub-section (1) of section 27.
