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Union of India - Section

Section 11A in The National Institutes of Technology, Science Education and Research, 2007

11A. [ Board of Institutes of Second Schedule and Third Schedule. [Inserted by Act No. 28 of 2012 (w.e.f. 7.6.2012)] - The Board of every Institute mentioned in the Second Schedule and Third Schedule shall consist of the following members, namely :-

(a)the Chairperson to be nominated by the Visitor;
(b)Secretary, Department of Higher Education, Government of India, or his nominee not below the rank of the Joint Secretary to the Government of India, ex officio;
(c)Director of the Institute, ex officio;
(d)Director of Indian Institute of Science, Bangalore, ex officio;
(e)Director of one of the Indian Institutes of Technology, to be nominated by the Central Government;
(f)two Secretaries to the Government of India, to be nominated by the Central Government representing its Scientific or Industrial Ministries;
(g)Chief Secretary of the State in which the Institute is located, or his nominee not below the rank of the Joint Secretary to the Government of India, ex officio;
(h)two professors of the Institute to be nominated by the Senate;
(i)two eminent scientists, to be nominated by the Council, having special knowledge or practical experience in respect of education, engineering or science, one of whom shall be a woman; and
(j)Financial Advisor, Ministry of Human Resource Development, ex officio.]