Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] Union of India - Subsection Section 3(3)(b) in The Criminal Law (Amendment) Ordinance, 1944 (b)the names and addresses of any other persons believed to have or to be likely to claim, any interest or title in the property of the said person.