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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(4) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(4)Deputy Director (Research):- The sanctioned posts of Deputy Director (Research) shall be filled by promotion amongst Research Officers on the basis of seniority-cum- eligibility.Only such officers shall be eligible for promotion to the above mention post, whose services are confirmed and who have completed KALAWADHI for promotion, determined by the General Administration Department from time to time.