Section 27(3)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(3)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vii)Agricultural Marketing Adviser to the Government of India or· his nominee not below the rank of Under Secretary to Government of India.................1

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State of Arunachal Pradesh - Subsection

Section 27(3)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017