Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68B(2)] [Section 68B] [Entire Act]

Bengal Presidency - Subsection

Section 68B(2)(b) in Calcutta Port Act, 1890

(b)to such provident fund, if any, as may be established under section 30A, or