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State of Punjab - Section

Section 308 in Punjab Jail Manual, 1996

308. Supply of ammunition. Disposal of cartridge cases, etc. The repair of arms.

(1)Indents in quarduplicate (I.A.F.Z. 2091) for ammunition, shall be submitted to the Inspector-General for submission to the State Government, not later than the 15th March of each year. The following scale of ammunition per man is sanctioned annually : -