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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2)(a) in The Nathdwara Temple Rules, 1973

(a)require any officer or servant of the Board having the control of or accountable for any book, deed, account, voucher or other document or record of the temple to appear in person before him and produce all such account books and documents: