Section 28(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002
(3)The activities of such centre shall focus on;(a)family based services, such as, foster family care, adoption and sponsorship;(b)specialised services in conflict or disaster affected areas to prevent neglect by providing family counselling, sponsorship, play groups; etc.(c)provision of child line and emergency outreach service through 1098, a free phone facility for children;(d)linking up with Integrated Child Development Services (ICDS) to cater to the needs of children below six years;(e)to establish linkages with organisations and individuals who can provide support services to children; and(f)to encourage volunteers to provide for various services for children and families to become guardian.
