118. Power of [Municipality] [Substituted by U.P. Act No. 12 of 1994.] to manage and control property entrusted to its management.
- Subject to the provisions of the next section and to any condition imposed by the owner of the property a [Municipality] [Substituted by U.P. Act No. 12 of 1994.] may manage and control any property entrusted to its management and control.
