Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Haryana - Section

Section 9 in The Punjab General Clauses Act, 1898

9. Measurement of distances.

- In the measurement of any distance, for the purposes of any Punjab Act [-] [The words 'or East Punjab Act' omitted by the Adaptation of Laws Order, 1951.] that distance, shall, unless a different intention appears, be measured in a straight line on a horizontal plane.