Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(6)(a) in The Jammu and Kashmir State Vigilance Commission Act, 2011

(a)any vacancy in, or any defect in the constitution of, the Commission; or