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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010

(4)The panel lawyer in the front office may obtain secretarial assistance from the staff of the Legal Services Institutions.[***] [Omitted '(5)' by Notification F. No. L/61/10/NALSA, dated 22.10.2018 (w.e.f. 9.9.2010).]