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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(4) in Punjab Public Distribution System (Licensing and Control) Order, 2003

(4)Furnishing of copies of specified documents namely ration card register, stock register, sale register to the office of the Gram Panchayats or Nagar Palikas or Nigran Committee or any other body authorised for this purpose.