Delhi High Court - Orders
Phonepe Private Limited vs Ezy Services & Anr on 6 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 292/2019
PHONEPE PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sandeep Sethi, Mr. Jayant Mehta,
Senior Advocates with Mr. Nitin Sharma,
Mr. Vaarish K. Sawlani, Ms. Shilpa Gupta and
Ms. Smiti Verma, Advocates.
versus
EZY SERVICES & ANR. ..... Defendants
Through: Mr. J. Sai Deepak, Mr. Mohit Geol,
Mr. Aditya Goel, Ms. Manasi, Mr. Karmanya Dev
Sharma and Mr. R. Abhishek, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.04.2022 IA No.4975/2022 (seeking leave to file Statement of Account in a sealed cover) Present application has been preferred on behalf of the Defendants seeking permission to place on record the Statement of Account in terms of the judgment passed by this Court on 15.04.2021, in a sealed cover.
Issue notice.
Mr. Nitin Sharma, Advocate accepts notice on behalf of the Plaintiff. Learned counsel for the Plaintiff draws the attention to the Court to the directions given in para 73 of the judgment and submits that there was no direction to file the Statement of Account in a sealed cover.
CS(COMM) 292/2019 page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.04.2022 18:43:47 Having heard learned counsel for the parties, this Court deems it appropriate at this stage to permit the Defendants to file the Statement of Account, as directed by the Court vide order dated 15.04.2021, in a sealed cover.
Application is allowed and disposed of.
IA No. 9897/2021 (under Order 11 Rule 1(10) read with Section 151 CPC as amended by the Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 for additional documents, filed on behalf of Defendants) IA No. 9898/2021 (on behalf of the Defendants seeking leave to file additional documents in a sealed cover under Section 151 CPC) List for further arguments on 08.04.2022.
JYOTI SINGH, J
APRIL 06, 2022/yg
CS(COMM) 292/2019 page 2 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:08.04.2022
18:43:47