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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(1)A Bond may be issued by the National Housing Bank in the form of-
(a)a promissory note payable to or to the order of a certain person,or
(b)a stock certificate for stock registered in the books of the National Housing Bank.