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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(b) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(b)any money representing assets refundable to any partner or partners, he shall transfer, within five days of such money being due, in a separate special bank account known as the "Distributable Asset Account of M/s_________ LLP (in liquidation)".