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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(c) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(c)publish on the notice board of the office of the district panchayat, a notification signed by him stating the name of the person elected as member of the committee; and