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Union of India - Section

Section 34 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

34. Capital Cost

.-The normative capital cost for the biomass power projects shall be Rs. 450 Lakh/MW (FY 2009-10 during first year of Control Period) and shall be linked to indexation formula as outlined under regulation 35.