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Kerala High Court

Karimbil Balachandran vs M T Abdul Khader on 9 January, 2025

OP(C) No.2528/2024                       1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR.JUSTICE BASANT BALAJI

            Thursday, the 9th day of January 2025 / 19th pousha, 1946
                              OP(C) NO. 2528 OF 2024
   IA 1/2024 IN AS 35/2024 OF DISTRICT COURT & SESSIONS & MOTOR ACCIDENT CLAIMS
                               TRIBUNAL, KASARAGOD
   PETITIONER/PETITIONER/APPELLANTS:

      1. KARIMBIL BALACHANDRAN, AGED 61 YEARS S/O RAGHAVAN, R/AT KOYITHATTA,
         KARINTHALAM VILLAGE & PO, VELLARIKUNDU TALUK, KASARGOD DISTRICT,,
         PIN - 671314
      2. V CHANDRAKUMARI, AGED 48 YEARS W/O KARIMBIL BALACHANDRAN, R/AT
         KOYITHATTA, KARINTHALAM VILLAGE &PO, VELLARIKUNDU TALUK, KASARGOD
         DISTRICT, , PIN - 671314
      3. V SATHEESAN, AGED 48 YEARS S/O RAGHAVAN, R/AT KOYITHATTA,
         KARINTHALAM VILLAGE & PO, VELLARIKUNDU TALUK, KASARGOD DISTRICT,,
         PIN - 671314

   RESPONDENT/PLAINTIF & DEFENDANTS 1,3 & 4:

      1. M T ABDUL KHADER, AGED 63 YEARS S/O PP AHAMMED HAJI, RESIDING AT
         MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD
         DISTRICT, 671344, REPRESENTED BY POWER OF ATTORNEY HOLDER EDAKKAVIL
         MUHAMMED ALI MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO,
         KASARGOD DISTRICT,, PIN - 671344
      2. EDAKKAVIL MUHAMMED ALI, AGED 63 YEARS S/O TP ABDUL RAZAK HAJI,
         RESIDING AT MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO,
         KASARGOD DISTRICT , PIN - 671344
      3. EDAKKAVIL PUTHIYAPURAYIL ABDUL RAZAK, AGED 67 YEARS S/O TP ABDULLA
         HAJI, RESIDING AT CHERUVATHUR VILLAGE, MADAKKARA, THURUTHI PO,
         KASARGOD DISTRICT, 671351 REPRESENTED BY POWER OF ATTORNEY HOLDER
         EDAKKAVIL MUHAMMED ALI MAVILAKADAPPURAM, VALIYAPARAMBA,
         MAVILAKADAPPURAM PO, KASARGOD DISTRICT,, PIN - 671344
      4. K SASIDHARAN, AGED 58 YEARS S/O K GOPALAN, R/AT KUNNELVEEDU,
         THEKKUMBAD, KUNHIMANGALAM AMSOM DESOM, PO KOVVAPURAM, PAYYANNUR
         TALUK, KANNUR DISTRICT, 670309 REPRESENTED BY POWER OF ATTORNEY
         HOLDER EDAKKAVIL MUHAMMED ALI MAVILAKADAPPURAM, VALIYAPARAMBA,
         MAVILAKADAPPURAM PO, KASARGOD DISTRICT, , PIN - 671344
      5. EDAKKAVIL SADIK, AGED 51 YEARS S/O TP ABDUL RAZAK HAJI, RESIDING AT
         CHERUVATHUR VILLAGE, MADAKKARA, THURUTHI PO, KASARGOD DISTRICT,
         671351 REPRESENTED BY POWER OF ATTORNEY HOLDER EDAKKAVIL MUHAMMED
         ALI MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD
         DISTRICT , PIN - 671344
      6. A ABDUL SALEEM, S/O ABDULLA, AGED 52 YEARS, RESIDING AT FATHIMAS
         HOUSE, NEAR TELEPHONE EXCHANGE, CHERUVATHUR, KASARGOD DISTRICT,
         671351 REPRESENTED BY POWER OF ATTORNEY HOLDER EDAKKAVIL MUHAMMED
         ALI MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD
         DISTRICT , PIN - 671344
      7. EDAKKAVIL THAHA AGED 53 YEARS S/O ABDUL RAZAK HAJI, RESIDING AT
 OP(C) No.2528/2024                            2/2

         CHERUVATHUR VILLAGE, MADAKKARA, THURUTHI PO, KASARGOD DISTRICT,
         671351 REPRESENTED BY POWER OF ATTORNEY HOLDER EDAKKAVIL MUHAMMED
         ALI MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD
         DISTRICT,, PIN - 671344
      8. EDAKKAVIL SHAFEEQ, AGED 44 YEARS S/O ABDUL RAHIM, BUSINESS, RESIDING
         AT CHERUVATHUR VILLAGE & PO, KASARGOD DISTRICT, 671351 REPRESENTED
         BY POWER OF ATTORNEY HOLDER EDAKKAVIL MUHAMMED ALI MAVILAKADAPPURAM,
         VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD DISTRICT , PIN - 671344
      9. POOMADATHU RAFEEQUE, AGED 55 YEARS S/O ASSAINAR HAJI, CHERUVATHUR
         VILLAGE, MADAKKARA, THURUTHI PO, KASARGOD DISTRICT, 671313
         REPRESENTED BY POWER OF ATTORNEY HOLDER EDAKKAVIL MUHAMMED ALI
         MAVILAKADAPPURAM, VALIYAPARAMBA, MAVILAKADAPPURAM PO, KASARGOD
         DISTRICT , PIN - 671344
     10. CA STEPHEN, AGED 82 YEARS S/O A G ABRAHAM, EX-MILITARY, KARAMEL
         HOUSE, PALLIMUKKU, PATHAYAPPURA TALUK, PO PATHANAPURAM, , PIN -
         689695
     11. ANWAR SADATH , AGED 52 YEARS S/O MOOSAKUTTY, BUSINESS, RESIDING AT
         CHERUVATHUR GRAMAM, MADAKKARA, THURUTHI PO, KASARGOD DISTRICT,, PIN
         - 671351
     12. PAICHIKARANTE VEETTIL SHARAFUDEEN AGED 47 YEARS S/O PALLIKALAGATH
         MUHAMMED ALI & RAHMATH, R/AT ORIMUKKU, PADNE VILLAGE & POST, HOSDURG
         TALUK, KASARGOD DISTRICT, ., PIN - 671313
     13. PAICHIKARANTE VEETTIL SIYAD AGED 42 YEARS S/O PALLIKALAGATH MUHAMMED
         ALI & RAHMATH, R/AT ORIMUKKU, PADNE VILLAGE & POST, HOSDURG TALUK,
         KASARGOD DISTRICT, ., PIN - 671313
     14. PAICHIKARANTE VEETTIL BUSHRA, AGED 39 YEARS D/O PALLIKALAGATH
         MUHAMMED ALI & RAHMATH, R/AT ORIMUKKU, PADNE VILLAGE &POST, HOSDURG
         TALUK, KASARGOD DISTRICT, ., PIN - 671313
     15. PAICHIKARANTE VEETTIL KHAIRUNNISA AGED 39 YEARS D/O PALLIKALAGATH
         MUHAMMED ALI &RAHMATH, R/AT ORIMUKKU, PADNE VILLAGE & POST, HOSDURG
         TALUK, KASARGOD DISTRICT, ., PIN - 671313

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   issue interim order staying operation of further proceedings in EP
   No.42/2024 in OS No.24/2021 of the Subordinate Judges Court, Hosdurg,
   pending this Original Petition.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   9.12.2024 and upon hearing the arguments of M/S.SURESH KUMAR KODOTH &
   SUKARNAN,Advocates for the petitioners and of SRI.GEORGE MATHEWS AND
   SRI.M.M.ANTO, Advocates for R1 to R9, the court passed the following:
                                      ORDER

Post on 10.3.2025.

Interim order is extended till then.

Sd/- BASANT BALAJI JUDGE 09-01-2025 /True Copy/ Assistant Registrar